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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(6) in Tamil Nadu District Municipalities Building Rules, 1972

(6)The open space required to be left in and around buildings under sub-rule (4) shall be measured at the level of the proposed construction, conversion, or addition, the boundary in the case of construction, conversion or addition proposed on any floor other than ground floor being taken to be the line along that floor vertically above the boundary line on the ground.