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[Cites 0, Cited by 0] [Section 110(1)] [Section 110] [Entire Act]

State of Tamilnadu - Subsection

Section 110(1)(d) in Tamil Nadu Maritime Board Act, 1995

(d)[***] [Omitted by the Tamil Nadu Maritime Board (Amendment) Act, 1997 (Tamil Nadu Act 15 of 1997).]