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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(7) in The Uttarakhand D.T.H. Broadcasting Service (Exhibition) Rules, 2009

(7)Any person wiling to provide DTH broadcasting service under this Act/Rules of DTH broadcasting service, may apply to the Entertainment Tax Commissioner/District Magistrate.