Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act] Bengal Presidency - Subsection Section 23(2)(ii) in Calcutta Improvement Act, 1911 (ii)he shall not vote at any meeting of the Board or any Committee upon any resolution or question relating to such land, and