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Bengal Presidency - Section

Section 518 in Police Regulations, Bengal , 1943

518. Finger-prints and photographs of non-Asiatic convicts. [§ 12, Act V, 1861].

- Whenever non-Asiatic convicts are made P.R. under regulation 492., the Superintendent shall send their finger-prints and photographs to the Deputy Inspector-General, Criminal Investigation Department, for transmission to the Director, Intelligence Bureau, Government of India.