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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1)(a) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007

(a)dispose off the case, if the evidence of this conflict with law appears to be unfounded or where the juvenile is involved in trivial law breaking;