Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Haryana - Subsection Section 7(i) in The Haryana New Mandi Townships Building Rules, 1967 (i)in case of the site of area 400 sq. metres (478.4 yards) or less, the whole site with buildings, open spaces and court-yards, appertaining to that building;
