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[Cites 0, Cited by 0] [Section 4B] [Entire Act]

State of Jharkhand - Subsection

Section 4B(2) in The Bihar School Examination Board Act, 1952

(2)During the temporary absence of the Chairman by reason of leave, illness or any other cause, Director of Education (Secondary Education), Bihar and in case he is unable for any reason to be the Chairman, any other person appointed by the State Government shall carry on the office of the Chairman.]