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[Cites 0, Cited by 0] [Section 3A(6)] [Section 3A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3A(6)(a) in U.P. Consolidation of Holdings Rules, 1954

(a)The elections shall be conducted by the Consolidator and the procedure laid down in Rules 3 to 10 of the Uttar Pradesh Panchayat Raj Land Management Committee (Election of Members) Rules, 1963 in respect of election of members of Land Management Committees shall mutatis mutandis be followed.