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[Cites 0, Cited by 0] [Section 66] [Entire Act]

NCT Delhi - Subsection

Section 66(1) in Delhi Motor Vehicles Rules, 1993

(1)Every stage/contract carriage shall carry a first aid box containing the following articles, namely:
(i)sterilized finger dressing;
(ii)sterilized hand or food dressing;
(iii)sterilized large or body dressing;
(iv)one extra large, two large and three small sterilized burn dressings;
(v)two 15 grams packets of sterilized cotton wool;
(vi)a bottle of 2 per cent, tincture iodine;
(vii)a bottle of Sal Volatile;
(viii)empty bottle fitted with Dropper for eye drops;
(ix)55 gms. Medicine glass;
(x)any other article/medicine prescribed as considers to be necessary for providing first-aid facilities.