Gujarat High Court
Gujarat State Road Transport ... vs Devendrabhai Krishnakant Gupta on 3 December, 2002
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL No 1715 of 2002
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GUJARAT STATE ROAD TRANSPORT CORPORATION
Versus
DEVENDRABHAI KRISHNAKANT GUPTA
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Appearance:
MR NAGESH C SOOD for Petitioner No. 1
NOTICE SERVED for Respondent No. 1,4,5
NOTICE NOT RECD BACK for Respondent No. 2-3
MS SONAL D VYAS for Respondent No. 4
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CORAM : MR.JUSTICE B.J.SHETHNA
and
MR.JUSTICE KUNDAN SINGH
Date of Order: 03/12/2002
ORAL ORDER
(Per : MR.JUSTICE B.J.SHETHNA) There is a sick note of Mr. Nagesh Sood for the applicant Corporation. Mr. Sanjay Prajapati appears and states that he has instructions to appear for respondent no.1 claimant. He will file his appearance within a day or two for respondent no.1. Put up on 11.12.2002 in the first board after showing the name of Mr.Sanjay Prajapati for respondent no.1.
(B.J.Shethna,J) (Kundan Singh,J) ***darji HC-NIC Page 1 of 1 Created On Wed Jul 06 02:50:59 IST 2016