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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(3) in Tamil Nadu Municipal (Non-Centralized-Regular) Public Health Establishment Regulations, 1976

(3)An appeal shall lie to the Additional Director of Health Services and Family Planning, Chennai against all orders of the Health Officer or the Executive Authority, as the case may be, making appointment.