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State of Rajasthan - Section

Section 5 in The Rajasthan Brewery Rules, 1972

5. Grant of licence for working of brewery.

- On receipt of intimation of completion of construction from the person holding licence in form R.B. 1 (A) and after satisfying that fee prescribed for this purpose has In c deposited and there is no objection to doing so, Excise Commissioner may grant licence m Form R.B. 1 (B) for manufacture of beer.]