Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Bihar - Section Section 2 in The Bihar District Act, 1992 2. Power to create Commissionary, district and sub-division. - The State Government may, by notification in the Official Gazette, create Commissionary, district and sub-division in the State of Bihar.
