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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Karnataka - Subsection

Section 6(4) in Karnataka Universities of Agricultural Sciences Act, 1963

(4)to institute courses of study and to hold examinations for and to confer degrees, diplomas and other academic distinctions on persons who have,-
(a)pursued a course of study as prescribed; or
(b)carried out research in the University or in an institution recognised in this behalf by the University, as may be prescribed;