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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(f) in Securities And Exchange Board Of India (Debenture Trustees) Regulations, 1993

(f)[ "principal officer" means,- [Substituted by Notification No. SEBI/LAD-NRO/GN/2017-18/011, dated 13.6.2017 (w.e.f 29.12.1993)]