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[Cites 0, Cited by 9] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(35) in The Maharashtra University of Health Sciences Act, 1998

(35)"teachers" means full time approved Demonstrators, Tutors, Assistant Lecturers, Lecturers, Readers, Associate Professors, Professors and other persons teaching or giving instructions on full time basis in affiliated colleges or approved institutions in the University;