Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(5)(a) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(a)publish a notice in atleast two such daily newspapers, as that Commission may consider necessary, stating the name and address of the person to whom it proposes to issue the licence; and