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Union of India - Section

Section 53 in The Armed Forces Tribunal (Practice) Rules, 2009

53. Circulation of Full Bench decision.

—The Registrar of the referring Bench shall circulate the decision rendered by the Full Bench to all other Benches of the Tribunal __________(1) Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.