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Chattisgarh High Court

Manohar Lal Raj vs Municipal Corporation Bilaspur 44 ... on 12 February, 2018

                          HIGH COURT OF CHHATTISGARH, BILASPUR

                                           Order Sheet

                                      WP No. 798 of 2002

                     Manohar Lal Raj Versus Municipal Corporation Bilaspur.




12.02.2018

Shri Animesh Verma on behalf of Shri Ashish Shrivastava, Advocate for the petitioner.

List it in the week commencing 26/02/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit