Section 1(vii) in Tamil Nadu Legislative Assembly Travelling Allowance Rules, 1955
(vii)[ "Meeting" means a meeting of the Assembly or of the Governor's address or a meeting of a Committee or two or more of the Committees combined, but does not include "tour" as defined in clause (xi) of sub-rule (c) of rule 1;] [Vide G. O. Ms.No. 479, Public (Establishment-I and Legislature), dated the 22nd April 1992.]
