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Punjab-Haryana High Court

Raj Rani vs Civil Judge (Sr.Division) Sonepat And ... on 1 October, 2014

Author: Paramjeet Singh

Bench: Paramjeet Singh

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                        CHANDIGARH

                                                    Civil Writ Petition No.19110 of 1996
                                                    Date of Decision : 01.10.2014

                 Raj Rani
                                                                                 ......Petitioner
                                                       Versus

                 Civil Judge (Senior Division), Sonepat and another
                                                                              ......Respondents

                 CORAM : HON'BLE MR. JUSTICE PARAMJEET SINGH

                 Present: - None for the petitioner.
                            Mr. Sandeep S. Mann, Sr. DAG, Haryana.

                 PARAMJEET SINGH, J. (ORAL)

Challenge in the present writ petition is to the election for the post of Sarpanch of village Jatheri, Tehsil and District Sonepat held on 19.12.1994.

Present petition has become infructuous as after that many elections might have been held.

Dismissed as infructuous.




                                                                         (Paramjeet Singh)
                 October 01, 2014                                            Judge
                 R.S.




RAVINDER SINGH
2014.10.01 15:16
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