Punjab-Haryana High Court
Raj Rani vs Civil Judge (Sr.Division) Sonepat And ... on 1 October, 2014
Author: Paramjeet Singh
Bench: Paramjeet Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Civil Writ Petition No.19110 of 1996
Date of Decision : 01.10.2014
Raj Rani
......Petitioner
Versus
Civil Judge (Senior Division), Sonepat and another
......Respondents
CORAM : HON'BLE MR. JUSTICE PARAMJEET SINGH
Present: - None for the petitioner.
Mr. Sandeep S. Mann, Sr. DAG, Haryana.
PARAMJEET SINGH, J. (ORAL)
Challenge in the present writ petition is to the election for the post of Sarpanch of village Jatheri, Tehsil and District Sonepat held on 19.12.1994.
Present petition has become infructuous as after that many elections might have been held.
Dismissed as infructuous.
(Paramjeet Singh)
October 01, 2014 Judge
R.S.
RAVINDER SINGH
2014.10.01 15:16
I attest to the accuracy and
authenticity of this document