Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Himachal Pradesh - Subsection Section 2(1) in Himachal Pradesh Registration of Tourist Trade Act, 1988 (1)This Act shall not apply to a hotel, tourist rest house, dak bungalow, sarai, inn or any institution or premises managed or run by the Government or a local authority.
