Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 1 in The U.P. Court Fees (Payment in Cash) Act, 1975 1. Short title and extent. (1)This Act may be called the Uttar Pradesh Court Fees (Payment in Cash) Act, 1975.(2)It extend to the whole of Uttar Pradesh.
