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Delhi High Court - Orders

I.P. Kwatra vs Edcil (I) Ltd. & Anr on 10 September, 2025

Author: Anup Jairam Bhambhani

Bench: Anup Jairam Bhambhani

                          $~57
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 11418/2009 & CM APPL. 5098/2025
                               I.P. KWATRA                             .....Petitioner
                                                Through:

                                                                  versus

                                    EDCIL (I) LTD. & ANR                                                  .....Respondents
                                                    Through:                          Ms. Tarjana Rai, Adocate.

                                    CORAM:
                                    HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                                                 ORDER

% 10.09.2025 The Bench is not available since the Hon'ble Judge is away on an official visit to attend Weinstein International Foundation's Advanced Mediation Training Program.

Re-notify on 29th January 2026.

BY ORDER (COURT MASTER) SEPTEMBER 10, 2025 V.Rawat This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/09/2025 at 22:42:40