Delhi High Court - Orders
I.P. Kwatra vs Edcil (I) Ltd. & Anr on 10 September, 2025
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~57
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11418/2009 & CM APPL. 5098/2025
I.P. KWATRA .....Petitioner
Through:
versus
EDCIL (I) LTD. & ANR .....Respondents
Through: Ms. Tarjana Rai, Adocate.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 10.09.2025 The Bench is not available since the Hon'ble Judge is away on an official visit to attend Weinstein International Foundation's Advanced Mediation Training Program.
Re-notify on 29th January 2026.
BY ORDER (COURT MASTER) SEPTEMBER 10, 2025 V.Rawat This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/09/2025 at 22:42:40