Income Tax Appellate Tribunal - Bangalore
Capco It Services India Private ... vs Ito, Bangalore on 13 September, 2017
IN THE INCOME TAX APPELLATE TRIBUNAL 'B' BENCH, BENGALURU BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER and SHRI LALIET KUMAR, JUDICIAL MEMBER ITA No.1340/Bang/2011 (Assessment year : 2007-08) M/s.CPACO IT Services India Pvt. Ltd. Bengaluru.
... Appellant
Vs.
The Income-tax Officer, Ward 11(1), Bengaluru. ... Respondent CORRIGENDUM READ the following paragraph IN PLACE OF para.1 of the Tribunal order dated 09/12/2016 in ITA No.1340/Bang/2011:
"This appeal by the assessee is directed against the assessment order passed u/s 143(3) r.w.s. 143(3) 144C of the Income-tax Act,1961 by the Income-tax Officer, Ward 11(1) , Bengaluru,for the assessment year 2007-08".
Sd/- sd/-
(LALIET KUMAR) (INTURI RAMA RAO)
JUDICIAL MEMBER ACCOUNTANT MEMBER
Place : Bengaluru
D a t e d : 13/09/2017
srinivasulu, sps
Copy to :
1 Appellant
2 Respondent
3 CIT(A)
4 CIT
5 DR, ITAT, Bangalore.
6 Guard file By order Senior Private Secretary Income-tax Appellate Tribunal Bengaluru