Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Telangana - Subsection Section 37(4) in Telangana State Private Universities (Establishment and Regulation) Act, 2018 (4)The amount of Endowment Fund shall be invested in such highly secure and liquid instruments and kept invested until the dissolution of the University.
