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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(1)(a) in Tamil Nadu District Municipalities Building Rules, 1972

(a)a height on an average of not less than 2.75 metres and not less than 2.1 metres at any point measured from the top surface of the floor of the room to the underside of the floor structure or roof structure above;