82K. [ Submission of an abstract of the accounts to Municipal Committee and [State] [Inserted by Central Provinces and Berar Act XXXIV of 1949, section 26.] Government, after receipt of auditor's report.
- As soon as practicable after the receipts of the auditor's report, the Trust shall prepare an abstract of the account to which it relates, and send a copy of the abstract to Corporation, and to the [State] [Substituted for 'provincial' by A. O., 1950.] Government.]
