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[Cites 0, Cited by 0] [Section 93(5)] [Section 93] [Entire Act]

State of Madhya Pradesh - Subsection

Section 93(5)(c) in The M.P. Bhumi Vikas Rules, 1984

(c)Support and Anchorage - Every roof sign shall be thoroughly secured and anchored to the building on or over which it is erected All loads shall be safely distributed to the structural members of the building.