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Telangana High Court

Arava Shobha Rani, Tirupathi 41 Others vs Director, Svims, Chittoor District ... on 15 November, 2018

 THE HONOURABLE SRI JUSTICE M.S.RAMACHANDRA RAO

                          WP.No.4523 of 2014

ORDER :

The counsel for petitioners has submitted a letter dt.14.11.2018 to the Registrar (Judicial), High Court of Judicature at Hyderabad for the State of Telangana and the State of Andhra Pradesh, Hyderabad intending to withdraw the Writ Petition with liberty to file a fresh Writ Petition.

2. Recording the same, the Writ Petition is dismissed as withdrawn. No order as to costs.

3. As a sequel, miscellaneous petitions pending if any in this Writ Petition, shall stand closed.

__________________________________ JUSTICE M.S.RAMACHANDRA RAO Date: 15.11.2018 Ndr/*