Delhi High Court - Orders
Jayanti Real Estate Developers Private ... vs Income Tax Officer Ward 13(3) New Delhi & ... on 22 March, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Purushaindra Kumar Kaurav
$~33-35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 138/2023
JAYANTI REAL ESTATE DEVELOPERS
PRIVATE LIMITED ..... Petitioner
Through: Ms. Kavita Jha, Mr. Vaibhav
Kulkarni & Mr. Himanshu
Aggarwal, Advs.
versus
INCOME TAX OFFICER WARD 13(3)
NEW DELHI & ANR. ..... Respondents
Through: Mr. Abhishek Maratha, SSC
with Ms. Nupur Sharma & Mr.
Parth Semwal, Advs.
34
+ W.P.(C) 139/2023
JAYANTI REAL ESTATE DEVELOPERS
PRIVATE LIMITED ..... Petitioner
Through: Ms. Kavita Jha, Mr. Vaibhav
Kulkarni & Mr. Himanshu
Aggarwal, Advs.
versus
INCOME TAX OFFICER WARD 13(3)
NEW DELHI & ANR. ..... Respondents
Through: Mr. Abhishek Maratha, SSC
with Ms. Nupur Sharma & Mr.
Parth Semwal, Advs.
35
+ W.P.(C) 154/2023
JAYANTI REAL ESTATE DEVELOPERS
PRIVATE LIMITED ..... Petitioner
Through: Ms. Kavita Jha, Mr. Vaibhav
Kulkarni & Mr. Himanshu
Aggarwal, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/03/2024 at 22:12:57
versus
INCOME TAX OFFICER WARD 13(3) NEW
DELHI & ANR. ..... Respondents
Through: Mr. Abhishek Maratha, SSC
with Ms. Nupur Sharma & Mr.
Parth Semwal, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 22.03.2024 Since pleadings are complete, let these writ petitions be put down for final disposal on 24.07.2024.
YASHWANT VARMA, J.
PURUSHAINDRA KUMAR KAURAV, J.
MARCH 22, 2024/kk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2024 at 22:12:57