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[Cites 0, Cited by 0] [Section 147] [Entire Act]

Union of India - Subsection

Section 147(IB) in Finance Act, 2012

(IB)The Central Government shall lay die Medium-term Expenditure Framework Statement referred to in clause (d) of sub-section (J) before both Houses of Parliament, immediately following die Session of Parliament in which the policy statements referred to in clauses (a) to (c) were laid under subsection (7).";