Supreme Court - Daily Orders
M/S Lenovo (India) Pvt Ltd. vs Commissioner Of Customs (Import) Nhava ... on 13 September, 2019
Bench: A.M. Khanwilkar, Dinesh Maheshwari
ITEM NO.16 COURT NO.8 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 6715/2019
M/S LENOVO (INDIA) PVT LTD. Appellant(s)
VERSUS
COMMISSIONER OF CUSTOMS (IMPORT) NHAVA SHEVA Respondent(s)
(FOR ADMISSION )
Date : 13-09-2019 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Appellant(s)
Ms. Charanya Lakshmikumaran, AOR
Mr. Aaditya Bhattacharya, Adv.
Ms. Apeksha Mehta, Adv.
Ms. Ishita Mathur, Adv.
Ms. Monica Kasturi, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by the learned counsel for the appellant seeking adjournment, by way of indulgence, list the matter after two weeks.
(DEEPAK SINGH) (VIDYA NEGI)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
DEEPAK SINGH
Date: 2019.09.14
12:47:11 IST
Reason: