Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(c) in Compensation Scheme for Women Victims/Survivors of Sexual Assault/other Crimes, 2019

(c)"District Legal Services Authority" means the District Legal Services Authority of Bihar (DLSA) constituted under section 9 of the Legal Services Authorities Act, 1987 (Act 39 of 1987), Bihar;