Madras High Court
Major J.Victor vs Rt.Rev.Dr.V.Devasahayam on 9 January, 2017
Author: C.T. Selvam
Bench: C.T. Selvam
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED: 09.01.2017 CORAM: THE HON'BLE MR.JUSTICE C.T. SELVAM Crl.R.C.No.540 of 2016 and Crl.M.P.No.3586 of 2016 Major J.Victor S/o.Late S.Joseph .. Petitioner vs. 1.Rt.Rev.Dr.V.Devasahayam Former Bishop in Madras, CSI Madras Diocese, 226, Cathedral Road, Chennai 600 086. 2.Wing Commander Michael Ex Finance Officer of CSI Kalyani Hospital Finance Officer, REDDIT Hospital, Lamach Avenue, Spur Tank Road, Chetpet, Chennai 600 031. 3.Janardhanam Ex Finance Officer of CSI Kalyani Hospital No.15, R.K.Salai, Near to President Hotel, Mylapore, Chennai 600 004. presently Finance Officer Shubam Hospital, Thiruvotriyur, Chennai 600 019. 4.Mrs.Rajakumari Sundar Medical Superintendent CSI Kalyani Hospital No.15, RK Salai, Near to President Hotel, Mylapore, Chennai 600 004. 5.Rev.Getsy Chellakamalam W/o.Rev.Samson Devasahayam .. Respondents Criminal Revision filed under Section 397 and 401 Cr.P.C. against the order of learned II Metropolitan Magistrate, Egmore, Chennai, passed in Crl.M.P.No.1154 of 2015 in C.C.No.3195 of 2010 on 23.12.2015. For Petitioner : Mr.M.Ramamoorthi For Respondents : Mr.K.N.Nataraaj [R2], No appearance No appearance [R4] ***** O R D E R
Learned counsel for petitioner seeks permission of this Court to withdraw this revision and has also made an endorsement to that effect.
2. Recording the said endorsement, this Criminal Revision is dismissed as withdrawn. Connected miscellaneous petition is closed. 09.01.2017 Index:yes/no Internet:yes/no gm To The II Metropolitan Magistrate, Egmore, Chennai.
C.T. SELVAM, J gm Crl.R.C.No.540 of 2016 09.01.2017 http://www.judis.nic.in