Section 103 in Rajasthan Goods and Services Tax Rules, 2017
103. [ Qualification and appointment of members of the Authority for Advance Ruling. [Substituted by Notification No. G.S.R. 60, dated 21.8.2017.]
- The Government shall appoint officers not below the rank of Joint Commissioner as member of the Authority for Advance Ruling.] [Substituted by Rajasthan Notification No. F.12(46) FD/Tax/2017-Part II-155, dated 29.12.2017.]
