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[Cites 0, Cited by 0] [Section 17A] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 17A(g) in Securities and Exchange Board of India (Issue and Listing of Debt Securities) Regulations, 2008

(g)Issuer shall pay the redemption proceeds to the investors along with the interest due to the investors within fifteen days from the last day within which such right can be exercised;