Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Arunachal Pradesh - Section

Section 18 in Arunachal Pradesh Heritage Act, 2015

18. Laying of Rules and Regulations.

(1)Every Rules and Regulations made by the Government and Authority under this Act shall as soon as may be it is made, may be laid before the State Legislature.