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Calcutta High Court (Appellete Side)

Smt. Arpita Guin vs State Of West Bengal & Ors on 2 April, 2024

Author: Hiranmay Bhattacharyya

Bench: Hiranmay Bhattacharyya

02.04.2024 03 AN/Ct. No.07 WPA 22282 of 2023 Smt. Arpita Guin versus State of West Bengal & ors.

Mr. Subir Sanyal Mr. Shamim Ul Bari Ms. Asmita Mitra ... for the petitioner Mr. Indranil Ray Mr. Sunit Kr. Ray ...for the School Authority As jointly prayed for by the learned counsel for the parties, list this matter on 04.04.2024 for further consideration.

(Hiranmay Bhattacharyya, J.)