Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 104] [Entire Act]

Union of India - Subsection

Section 104(18) in The Coal Mines Regulations, 2011

(18)Only authorised small vehicles shall be allowed in opencast working which have a raised red flag in day time and a red light in the night which shall be visible to a dumper operator from a distance of at least 30 metres.