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[Cites 0, Cited by 0] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(7) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(7)A catechism dealing with the requirement of signal and telecommunication installations for 750V DC electrified section shall be in accordance with Appendix A and Appendix B to these rules.