Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(a) in The U.P. Private Forests Rules, 1950

(a)To the extent that any restrictions specified in any record of rights, prepared under any law for the time being in force, are not repugnant to, or superseded or modified by these rules, such restrictions shall be deemed to form part of these rules.