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[Cites 0, Cited by 0] [Section 276] [Entire Act]

State of Uttar Pradesh - Subsection

Section 276(a) in Uttar Pradesh Municipal Corporation Act, 1959

(a)to adopt and maintain any existing or projected subway, bridge, viaduct or arch, and the approaches, thereto, and may accordingly adopt and maintain such subway, bridge, viaduct or arch and approaches as parts of public streets, or as property vested in the Corporation, or