Madhya Pradesh High Court
Harish Bagla vs M/S Betul Oils Limited Though Its ... on 2 May, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 679 of 2023 (HARISH BAGLA AND OTHERS Vs M/S BETUL OILS LIMITED THOUGH ITS DIRECTOR NILAY DAGA AND OTHERS) Dated : 02-05-2023 Shri Abhishek Dilraj - Advocate for petitioners.
As prayed by the learned counsel for petitioners, list after ensuing summer vacation.
(MANINDER S. BHATTI) JUDGE ac Signature Not Verified Signed by: AJAY KUMAR CHATURVEDI Signing time: 5/3/2023 3:10:14 PM