Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Manipur - Subsection

Section 74(2)(k) in The Manipur Co-operative Societies Act, 1976

(k)to delegate all or any of the said powers to an employee or employees of the society subject to the ultimate control and authority being retained by him.