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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 21(1)(i) in Jammu and Kashmir Kahcharai Act, 1994

(i)practices or attempts to practice any fraud or does any act for the purpose of injuring the Kahcharai revenue or abets or connives at any such fraud or any attempt to practice any such fraud or act ; or