Section 13(2)(a) in The Bombay Rents, Hotel and Lodging House Rates Control Act, 1947

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

(a)[* * *] [Clause (a) was deleted by Bom. 61 of 1953, section 9(2).]

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