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State of Punjab - Section
Section 83 in The State Pharmacy Council Rules, 1951
83.
The following fees are prescribed by the Council :-| Rs. | A. | P | |
| For the first registration in the Register | 5 | 0 | 0 |
| For every qualification or status subsequently registered | 2 | 0 | 0 |
| For restoration to the Register after removal for non-paymentsof annual retention fee in addition to retention fee for the yearor years during which the name remained removed | 3 | 0 | 0 |
| For annual retentions | 3 | 0 | 0 |
| For restoration to the Register under Section 37 of the Act | 10 | 0 | 0 |
| For registration of a change of name | 3 | 0 | 0 |
| For every certified copy of an entry in Register | 3 | 0 | 0 |
| For a "Duplicate" Certificate under Rule 72 | 5 | 0 | 0 |