- The Superintendent shall keep or cause to be kept, the following records.(1)a register of prisoners admitted;(2)a book showing when each prisoner is to be released;(3)a punishment book for the entry of the punishments inflicted on prisoners for prison offences;(4)a visitor's book for the entry of any observations made by the visitor touching any matters connected with the administration of the prison;(5)a record of the money and other articles taken from prisoners; and all such other records as may be prescribed by rules made under Section 71.Medical Officer
